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[Cites 0, Cited by 1] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(2) in The Major Port Trusts Act, 1963

(2)Any notification, order, rule or regulation issued or [made by the Authority or the Central Government] [Substituted by Act 15 of 1997, Section 30, for " made by the Central Government" (w.r.e.f. 9.1.1997). ] shall, for general information, be also republished in the Official Gazette of the State in which the port is situated.