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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(a) in The Merchant Shipping (Pilot Ladder) Rules, 1967

(a)two man ropes of adequate strength and properly secured and of not less than 6.25 centimetres in circumference each and a safety line, ready for use whenever required;