Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(i) in The Maharashtra Electricity Duty Act, 1958

(i)The exemption shall be available only in respect of energy generated on diesel generating sets installed on or after the 1st day of April 1972 by the person carrying on the industry and consumed by himself for such industry.