Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(5) in Bihar Biological Diversity Rules, 2017 (5)PCCF (HoFF), Bihar:Provided that ex-officio members may nominate such subordinate officers to represent them in the meeting of the Board who shall not be below the rank of Joint Secretary.
