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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(3) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(3)In respect of matters not covered by sub-rules (1) and (2) the provision of the U. P. Fundamental Rules (contained in Financial Handbook. Volume II, Parts II to IV), as amended from time to time shall, in so far as they are not inconsistent with the Act or these rules, apply to the Officers belonging to any cadre.