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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(a) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(a)Where Bungalows are fitted with electric lights and fans the main switch thereof will be in charge of Choukidar. The occupants desirous of using electricity will inform the Choukidar as soon as they occupy the Bungalow. The rent for consumption of current will be as follows :
(i)From the 15th Match to the 15th November at the rate of Rs. 1.50 per day of twenty-four hours or part of a day in excess of three hours.
(ii)From the 16th November to the 14th March, Re. 0-75 per day of twenty-four hours or for part of a day in excess of three hours.
(iii)If the period of stay does not exceed three hours, then half of the above will be charged. At the time of leaving the Bungalow, the Choukidar will switch off the electric supply to the suite of rooms occupied by the visitor.
(iv)Whenever Air Coolers are fixed to any suite in an Inspection Bungalow, additional service charges at the rate of Rs. 5 per day for non-entitled persons and Rs. 2.50 for entitled persons is payable in addition.