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State of Bihar - Section

Section 231 in The Bihar Municipal Act, 2007

231. Surface transport system and accessories.

- For the purposes of this Act,-
(a)the surface transport system shall include streets, roads, footpaths, pedestrian pathways, parking areas, transportation terminals, both for passengers and goods, bridges, sub-ways, over-bridges, ferries and inland water transport systems, and
(b)the transport system accessories shall include traffic engineering schemes, street furniture, street lighting, parking lots and bus stops,