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Rajasthan High Court - Jodhpur

Kumari Sreeja Krishan vs Union Of India And Ors on 10 April, 2019

Author: P.K. Lohra

Bench: P.K. Lohra

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                       S.B. Civil Writ No. 12754/2011

                                   Kumari Sreeja Krishan D/o Shri Radha Krishnan, aged 30 years,
                                   working as A.S.I/Pharmacist at Composite Hospital, B.S.F.
                                   Mandore Road, Jodhpur.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1. Union of India, Ministry of Home Affairs, Directorate, General
                                   Border Security Force (Medical Directorate) East Block-9, Level-
                                   4, R.K. Puram, Sector-1, New Delhi - 110066.

                                   2. Inspector General, Frontier, H.Q. B.S.F. Mandore road,
                                   Jodhpur.

                                   3. Commandant (Medical), East Block - 9, Level -4, R.K. Puram,
                                   Sector-1, New Delhi - 110066.

                                   4. Composite Hospital, B.S.F., Mandore Road, Jodhpur.
                                                                                                     ----Respondent


                                   For Petitioner(s)         :     Mr. Dinesh Ojha.
                                   For Respondent(s)         :     Mr. Narpen Shankar Acharya



                                                   HON'BLE MR. JUSTICE P.K. LOHRA

Order 10/04/2019 Matter comes upon application laid on behalf of petitioner seeking permission to withdraw the instant writ petition.

Permission granted.

Writ petition is dismissed as withdrawn.

(P.K. LOHRA),J 64-a.asopa/-

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