Rajasthan High Court - Jodhpur
Kumari Sreeja Krishan vs Union Of India And Ors on 10 April, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 12754/2011
Kumari Sreeja Krishan D/o Shri Radha Krishnan, aged 30 years,
working as A.S.I/Pharmacist at Composite Hospital, B.S.F.
Mandore Road, Jodhpur.
----Petitioner
Versus
1. Union of India, Ministry of Home Affairs, Directorate, General
Border Security Force (Medical Directorate) East Block-9, Level-
4, R.K. Puram, Sector-1, New Delhi - 110066.
2. Inspector General, Frontier, H.Q. B.S.F. Mandore road,
Jodhpur.
3. Commandant (Medical), East Block - 9, Level -4, R.K. Puram,
Sector-1, New Delhi - 110066.
4. Composite Hospital, B.S.F., Mandore Road, Jodhpur.
----Respondent
For Petitioner(s) : Mr. Dinesh Ojha.
For Respondent(s) : Mr. Narpen Shankar Acharya
HON'BLE MR. JUSTICE P.K. LOHRA
Order 10/04/2019 Matter comes upon application laid on behalf of petitioner seeking permission to withdraw the instant writ petition.
Permission granted.
Writ petition is dismissed as withdrawn.
(P.K. LOHRA),J 64-a.asopa/-
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