Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(1)Every teacher shall perform all the duties prescribed in sub-section (1) of section 24 of the Act.