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State of Tamilnadu - Section

Section 5 in Shiv Nadar University Act, 2018

5. Commencement of the University.

(1)The University shall commence to exercise its function on such date as the Government may, by notification, specify in this behalf.
(2)The Government shall issue a notification under sub-section (1) only after receipt of an affidavit along with documents from the Trust to the effect that all conditions referred to in section 4 have been fulfilled and after the Government is satisfied in this behalf.