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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(11)(a) in The North Bengal University Act, 1981

(a)shall have pursued an approved course of study in the University or in an affiliated, constituent or professional college or a University Laboratory or University Library unless exempted therefrom in the manner prescribed, and shall have passed the prescribed examinations of the University, or