Allahabad High Court
Ashutosh Tripathi vs Regional Manager, U.P. State Road ... on 4 November, 2011
Bench: Yatindra Singh, Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT TAX No. - 265 of 2011 Petitioner :- Ashutosh Tripathi Respondent :- Regional Manager, U.P. State Road Transport Corp. & Others Petitioner Counsel :- Manvendra Nath Singh Respondent Counsel :- N.P. Singh Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO.88417 OF 2011.
This writ petition was disposed of on 22.2.2011. The petitioner has filed an application for modification of the same. In the second line of Paragraph-1 of the order, in place of word 'paying', the word 'claiming' be read.
With these observations, the application is disposed of.
Order Date :- 4.11.2011 OP