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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(1)The Board shall cause to be maintained proper books of accounts and such other books as the rule may require and shall prepare in accordance with the rules an annual statement of account.