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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(2)(vi) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(vi)the manner in which accounts, registers, records anti other documents shall be maintained in the educational institutions and the authority responsible for such maintenance;