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[Cites 0, Cited by 0] [Section 294(1)] [Section 294] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 294(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)by notice, give such directions to be observed by the public or by any class or section of the public as he thinks necessary to prevent the outbreak of such disease :