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State of Sikkim - Section

Section 28 in Sikkim Shops and Commercial Establishments Act, 1983

28.

The spread over of an employee in a theatre or other place of public amusement or entertainment shall not exceed eleven hours in any day:Provided that the State Government may increase the spread over periods subject to such conditions as it may impose either generally or in the case of a particular theatre or other place of public amusement or entertainment.