Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(4) in United Provinces Medical Act, 1917

(4)All such rules and regulations shall be published in the [Official Gazette] [Substituted for 'Gazette' by A. O. 1937].