Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Himachal Pradesh - Subsection Section 9(a) in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 (a)abets the commission of an offence under section 8 by accepting or recommending for acceptance such tender, or
