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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(2)(a) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(a)To provide homely atmosphere of love, affection, care, development and welfare of juveniles or children and ensure and safeguard the rights of child or juvenile in all possible manner within the frame of rules and regulations.