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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(vi) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(vi)The surcharge and cross-subsidy shall be progressively reduced and eliminated in the manner as the Commission may lay down for reduction and elimination of cross-subsidies in its regulations or revised tariff order issued from time to time keeping in view the Long-Term Tariff Strategy and the Business Plan approved by the Commission.