Section 3 in The U.P. Cotton Ginning and Pressing Factories Rules, 1964
3. Manner in which the returns referred to in Section 11 of the Act shall be published.
- The State Government shall publish weekly statements of compilation referred to in sub-sections (2) and (4) of Section 11 of the Act in the Official Gazette, in the prescribed forms given in the Annexed Schedules 'E' and 'F'.
