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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Punjab - Subsection

Section 99(6) in Punjab Regional and Town Planning and Development Act, 1995

(6)The restriction imposed by this section shall cease to operate in the event of the State Government refusing to sanction the draft scheme or the final scheme or in the event of the withdrawal of the scheme under section 114 or in the event of the declaration lapsing under sub-section (4) of section 93.