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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10)(q) in Tamil Nadu Fire Service Rules, 1990

(q)be responsible for the safe custody of all moneys received by him in the absence of the Station Fire Officer and Assistant Station Fire Officer and the proper handing over of all such moneys to the Station Fire Officer and Assistant Station Fire Officer when he comes to duty at the fire station as laid down in Chapter XXIII of the Tamil Nadu Fire Service Manual, Volume I;