Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Uttarakhand - Subsection Section 4(1)(m) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005 (m)To ensure that Government uses resources in ways that give best value for money and also ensure that public assets are put to best possible use;