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[Cites 0, Cited by 0] [Section 936] [Entire Act]

Bengal Presidency - Subsection

Section 936(e) in Police Regulations, Bengal , 1943

(e)Wearing of working dress. - This dress consists of a suitable combination of the following:-
(i)Forage cap (at night).
(ii)Helmet.
(iii)Pigsticker topee (optional, to be worn only on strictly informal occasions in the mufassil).
(iv)Khaki shirt (to be worn open at the neck without a tie).
(v)Shorts.
(vi)Belt.
(vii)Stockings.
(viii)Shoes.
(ix)Putties.
(x)Boots.