Madhya Pradesh High Court
Mukesh Banty vs The State Of Madhya Pradesh on 28 June, 2021
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-28313-2021 The High Court Of Madhya Pradesh MCRC-28313-2021 (MUKESH BANTY Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 28-06-2021 Heard through Video Conferencing. Shri Shafiqullah, counsel for the applicant. Shri Arun Dixit, Panel Lawyer for the State. Case diary is not available. Learned Panel Lawyer is directed to call for the case diary.
List the matter in the next week.
(SUNITA YADAV) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.06.30 15:44:09 IST