Allahabad High Court
Vinit Kumar And 4 Others vs The Registrar General, High Court Of ... on 28 March, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 29665 of 2015 Petitioner :- Vinit Kumar And 4 Others Respondent :- The Registrar General, High Court Of Judicature At Allahabad Counsel for Petitioner :- Rajesh Kumar Srivastava Counsel for Respondent :- Manish Goyal,S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
This bunch of the petitions had already been released by this Court on 04.08.2015.
Lay before another bench of which, I am not a member after obtaining nomination from Hon'ble the Chief Justice/Hon'ble Senior Judge.
Order Date :- 28.3.2016 AU