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Allahabad High Court

Vinit Kumar And 4 Others vs The Registrar General, High Court Of ... on 28 March, 2016

Author: Pradeep Kumar Singh Baghel

Bench: Pradeep Kumar Singh Baghel





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29665 of 2015
 

 
Petitioner :- Vinit Kumar And 4 Others
 
Respondent :- The Registrar General, High Court Of Judicature At Allahabad
 
Counsel for Petitioner :- Rajesh Kumar Srivastava
 
Counsel for Respondent :- Manish Goyal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.
 

This bunch of the petitions had already been released by this Court on 04.08.2015. 

Lay before another bench of which, I am not a member after obtaining nomination from Hon'ble the Chief Justice/Hon'ble Senior Judge.

Order Date :- 28.3.2016 AU