Himachal Pradesh High Court
Bhawna Thakur vs . Union Of India & Ors. on 13 September, 2022
Bench: Sabina, Sushil Kukreja
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Bhawna Thakur vs. Union of India & ors.
CWP No.319 of 2020 13.09.2022 Present: Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos. 1 & 2.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.3 to7/State.
Learned ASGI, seeks more time to file reply.
List again on 14.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:07:08 :::CIS