Section 17 in Maharana Partap Horticultural University, Karnal Act, 2015
17. Officers of University.
- The following shall be the officers of the University, namely:-(i)Chancellor;(ii)Vice-Chancellor;(iii)Registrar;(iv)Comptroller;(v)Dean, Post-Graduate Studies;(vi)Dean of the College;(vi)Director of Research;(viii)Director of Extension Education;(ix)Director of Students' Welfare;(x)Estate Officer-cum-Head of Engineering wing in the University;(xi)such other person in the service of the University, as may be so declared by the Statutes or Regulations.
