Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 420] [Entire Act] NCT Delhi - Subsection Section 420(b) in The Delhi Municipal Corporation Act, 1957 (b)use in any place his skill in any handicraft or for rendering services to and for the convenience of the public for the purposes of gain or making a living.