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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(3) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(3)Nothing in sections 4, 5, 8 or 10 shall apply to-
(a)persons whose work is of an intermittent nature such as caretaker, sweeper, travelling staff;
(b)persons employed for loading and unloading goods at godowns.