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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(d) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(d)six members to be nominated by the State Government, of whom not more than one shall be a member of Parliament from the State and not less than three shall be women.