Section 24(2) in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982
(2)The pay during probation of persons who was already holding a post under the Government, shall be regulated by the relevant fundamental rules :For Latest Pay Scale, please see current G.O.Provided that, if the period of probation is extended on account of failure to give satisfaction, such extension shall not count for increment unless the appointing authority directs otherwise.
