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[Cites 0, Cited by 6] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(2) in The Representation of the People Act, 1951

(2)No such person as aforesaid, and no member of a police force, shall endeavour—
(a)to persuade any person to give his vote at an election, or
(b)to dissuade any person from giving his vote at an election, or
(c)to influence the voting of any person at an election in any manner.