Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Obligatory Cession for the financial year 2023-24 1. Applicability : This notification shall be applicable to Indian Re -insurers and other applicable insurers as per the provisions of Section 101A of the Insurance Act , 1938 .
