Section 54(8)(e) in Telangana Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 54(8)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(8)(e) in Telangana Goods and Services Tax Act, 2017

(e)the tax and interest, if any, or any other amount paid by the applicant, if he had not passed on the incidence of such tax and interest to any other person; or

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State of Telangana - Subsection

Section 54(8)(e) in Telangana Goods and Services Tax Act, 2017