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[Cites 0, Cited by 2] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2) in The Co-Operative Societies Act, 1912

(2)Whoever contravenes the provisions of this section shall be punishable with fine which may extend to fifty rupees, and in the case of a continuing offence with further fine of five rupees for each day on which the offence is continued after conviction therefor.