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State of Uttar Pradesh - Section

Section 8 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

8. Academic Qualification.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications :
  Post   Qualification
  1   2
(1) Assistant Controller, Weights and Measures, Grade II : (i) A degree in Science with physics or mechanical engineering asone of the subjects from-
(2) Assistant Controller, Weights and Measures, Grade I :   (a) a University established by law in India, or
      (b) an Institution other than a University recognised ordeclared under any law to be University, or
      (c) foreign University recognised by the Central Government,and
    (ii) working, knowledge of Hindi written in Devnagri Script.