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[Cites 0, Cited by 0] [Section 627] [Entire Act]

Union of India - Subsection

Section 627(2) in The Companies Act, 1956

(2)Sub-section (1) shall apply also in relation to any books or papers of a person carrying on the business of banking so far as they relate to the company's affairs, as it applies to any books or papers of or under the control of the company, except that no such order as is referred to in clause (ii) thereof shall be made by virtue of this sub-section.