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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

Madras Presidency - Subsection

Section 8B(2) in Madras Hindu Religious and Charitable Endowments Act, 1951

(2)The Board shall have the power to fix and regulate the service conditions and pay structure of the Officers and Employees of the temples from time to time and to supervise its implementation.