Section 17 in The Delhi Metro Railway (Procedure to be followed by the Claims Commissioner and amount of compensation payable in case of death and injuries due to accidents) Rules, 2007
17. Inherent powers of the Claims Commissioner.
- Nothing in these rules shall be deemed to limit or otherwise affect the inherent powers of the Claims Commissioner to make such orders as may be necessary for the ends of justice or to prevent abuse of the process of the office of the Claims Commissioner.
