Section 9(7)(e) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

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State of West Bengal - Subsection

Section 9(7)(e) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or gross financial irregularity or impropriety or gross negligence of duty; or

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State of West Bengal - Subsection

Section 9(7)(e) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.