Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 321] [Entire Act] State of Rajasthan - Subsection Section 321(4) in The Rajasthan Revenue Courts Manual, 1956 (4)Affirmation for interpret-"I solemnly affirm that I will well mid truly interpret what, is deposed by the witness (or witnesses) before the court".
