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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1)(a) in The Bombay Borstal Schools Act, 1929

(a)[Government officer] [These words were substituted for the words 'servant of the Crown' by the Adaptation of Laws Order, 1950.].