Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

Nagpur Province - Subsection

Section 125(1)(b) in The City of Nagpur Corporation Act, 1948

(b)as to the measurement or the gross annual rent or revenue or the description of other specified details or the actual cost or estimated market value of such land or building.