Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons

(1)Authorities in charge for decision making and the implementation of this Agreement for the Contracting States are:- For the Republic of India: Ministry of Home Affairs.- For the Bosnia and Herzegovina: Ministry of Justice of Bosnia and Herzegovina