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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(1) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

(1)introduction. - Its brief history, scops and importance; relation to other industries and sciences; some agricultural statistics of 'Bihar, such as classification of areas under different crops, irrigated areas, and crops, distribution of populations, etc.