Section 23 in The U.P. (Regulation Of Building Operations) Directions, 1960
23. Architectural control. -
The Prescribed Authority may provide for all or any of the following:(i)Compulsory height on the front or side exposed to view from street or road up to which a building shall have to be erected;(ii)Compulsory height of floors;(iii)Compulsory height and design of cornice sills, top of windows, sunshades, projection in the first and higher floors;(iv)Compulsory building line along with building shall have to be erected;(v)Compulsory type design of balconies;(vi)Compulsory design of front facade of the building.
