Delhi High Court - Orders
M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 4 May, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 520/2018 & CRL.M.A. 29584/2018
M/S LG POLYMERS INDIA PVT LTD ..... Petitioner
Through:
versus
SANJIV KAPOOR & ANR ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 04.05.2023 List on 11.10.2023.
JASMEET SINGH, J MAY 4, 2023 sr Click here to check corrigendum, if any Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:09.05.2023 15:39:02