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Madras High Court

Kannadasan vs Shanmugasundaram on 12 November, 2018

Author: P.Velmurugan

Bench: P.Velmurugan

                                                         1

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 12.11.2018

                                                      CORAM

                              THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                           Crl.R.C.(MD)No.92 of 2012

                 Kannadasan                                                 ... Petitioner

                                                        Vs.

                 1.Shanmugasundaram

                 2.State Through
                   Inspector of Police,
                   Senthamaram Police Station,
                   Tirunelveli Distirct.
                  (Crime No.25 of 2009)                                     ... Respondents


                 Prayer: Criminal Revision filed under Section 397 r/w 401 of Cr.P.C., to
                 call for the records and set aside the order of acquittal passed in S.C.No.
                 472 of 2009 dated 22.10.2010 on the file of the Principal Sessions Judge,
                 Tirunelveli.


                                For Petitioner         : Mr.P.Murugesan

                                For R1                 : Mr.P.Muthu Durai

                                For R2                 : Mr.A.P.G.Ohm Chairma Prabhu
                                                         Government Advocate (Crl.side)


                                                      ORDER

The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this petition. He has also made an endorsement to http://www.judis.nic.in that effect.

2

P.VELMURUGAN, J.

gns

2.In view of the endorsement made by the learned counsel appearing for the petitioner, this Criminal Revision Case is dismisses as withdrawn.

12.11.2018 Index :yes/No Internet:yes/No gns To

1.The Inspector of Police, Senthamaram Police Station, Tirunelveli Distirct.

2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

Crl.R.C.(MD)No.92 of 2012

http://www.judis.nic.in